Rajveer vs State Of U.P.& 2 Ors.
2014 Latest Caselaw 7502 ALL

Citation : 2014 Latest Caselaw 7502 ALL
Judgement Date : 13 October, 2014

Allahabad High Court

Rajveer vs State Of U.P.& 2 Ors. on 13 October, 2014

Bench: Rajan Roy




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 35223 of 2013
 

 
Petitioner :- Rajveer
 
Respondent :- State Of U.P.& 2 Ors.
 
Counsel for Petitioner :- Krishna Kumar Dubey
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajan Roy,J.

This writ petition, connected with Writ A No. 31339 of 2013 is de-linked and ordered to be put up tomorrow.

Order Date :- 13.10.2014

M.A.A.

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