Ram Briksha Giri vs State Of U.P. & Others
2014 Latest Caselaw 7500 ALL

Citation : 2014 Latest Caselaw 7500 ALL
Judgement Date : 13 October, 2014

Allahabad High Court

Ram Briksha Giri vs State Of U.P. & Others on 13 October, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 11322 of 2010
 

 
Petitioner :- Ram Briksha Giri
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- M.R. Goswami
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Abhinava Upadhya,J.

As prayed, list in the next cause list.

Order Date :- 13.10.2014

SKM

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