M/S Trivedi Travells vs State Of U.P. And Others
2014 Latest Caselaw 7499 ALL

Citation : 2014 Latest Caselaw 7499 ALL
Judgement Date : 13 October, 2014

Allahabad High Court

M/S Trivedi Travells vs State Of U.P. And Others on 13 October, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 59491 of 2008
 

 
Petitioner :- M/S Trivedi Travells
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- R.N. Maurya,K.K. Pandey,Maheep Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Learned Standing Counsel prays for and is granted four weeks time to file counter affidavit.

List thereafter.

Order Date :- 13.10.2014

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