Shailendra Kumar Upadhyay vs State Of U.P. & Others
2014 Latest Caselaw 7497 ALL

Citation : 2014 Latest Caselaw 7497 ALL
Judgement Date : 13 October, 2014

Allahabad High Court

Shailendra Kumar Upadhyay vs State Of U.P. & Others on 13 October, 2014

Bench: Abhinava Upadhya




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 31
 

 
Case :- WRIT - A No. - 13993 of 2010
 

 
Petitioner :- Shailendra Kumar Upadhyay
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- Rajiv Sharma
 
Counsel for Respondent :- C.S.C.,Ravesh Kumar Singh,S.K. Rai,S.N.Singh,Shiv Nath Singh
 

 
Hon'ble Abhinava Upadhya,J.

The cases of Sri Rajiv Sharma, learned counsel appearing for the petitioner, are reported to be adjourned till 31.10.2014.

List this matter on 3.11.2014.

Sri Shiv Nath Singh, learned counsel appearing for the respondents submits that this case has been adjourned on a number of occasion on account of non presence of the learned counsel for the petitioner.

On the next date the case will not be adjourned and will be decided in accordance with law.

Order Date :- 13.10.2014

SKM

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