Narendra Singh @ Neeru Singh vs State Of U.P.
2014 Latest Caselaw 7496 ALL

Citation : 2014 Latest Caselaw 7496 ALL
Judgement Date : 13 October, 2014

Allahabad High Court

Narendra Singh @ Neeru Singh vs State Of U.P. on 13 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33219 of 2014
 

 
Applicant :- Narendra Singh @ Neeru Singh
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Deepak Kumar Srivastava
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Learned counsel for the applicant shall file supplementary affidavit stating whether any additional charge has been framed against the applicant or not. The present offence is under Section 302 IPC.

List after two weeks.

Order Date :- 13.10.2014

Ajay

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