Muslim Ali vs State Of U.P. Thru Secy. And 4 ...
2014 Latest Caselaw 7493 ALL

Citation : 2014 Latest Caselaw 7493 ALL
Judgement Date : 13 October, 2014

Allahabad High Court

Muslim Ali vs State Of U.P. Thru Secy. And 4 ... on 13 October, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 27143 of 2013
 

 
Petitioner :- Muslim Ali
 
Respondent :- State Of U.P. Thru Secy. And 4 Others
 
Counsel for Petitioner :- R.P.S. Kashyap
 
Counsel for Respondent :- C.S.C.,G.R.S. Pal,Mahesh Narain Singh,Umesh Chandra Tiwari
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

The case is passed over on the illness slip of Sri R.P.S. Kashyap, Advocate, showing the name of Sri Jai Bahadur Singh as counsel for the respondent.

Order Date :- 13.10.2014

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