Kuldeep Mishra And Anr. vs State Of U.P.
2014 Latest Caselaw 7492 ALL

Citation : 2014 Latest Caselaw 7492 ALL
Judgement Date : 13 October, 2014

Allahabad High Court

Kuldeep Mishra And Anr. vs State Of U.P. on 13 October, 2014

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 42056 of 2014
 

 
Applicant :- Kuldeep Mishra And Anr.
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Kuldeep Mishra,Muhammad Sharif Khan
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

Learned counsel for the applicant submits that he wants to withdraw this petition.

The petition is, accordingly, dismissed as withdrawn.

Office is directed to return certified copy to the learned counsel for the applicants as per rules.

Order Date :- 13.10.2014

SKS

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