Faizan And Others vs State Of U.P. And Others
2014 Latest Caselaw 7490 ALL

Citation : 2014 Latest Caselaw 7490 ALL
Judgement Date : 13 October, 2014

Allahabad High Court

Faizan And Others vs State Of U.P. And Others on 13 October, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 8773 of 2009
 

 
Petitioner :- Faizan And Others
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- V.M. Zaidi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

The case is passed over on the request of learned counsel for the petitioner.

Order Date :- 13.10.2014

Download the LatestLaws.com Mobile App