Citation : 2014 Latest Caselaw 7487 ALL
Judgement Date : 13 October, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 47 Case :- APPLICATION U/S 482 No. - 42157 of 2014 Applicant :- Shyam Kumar Opposite Party :- State Of U.P. And Another Counsel for Applicant :- Kuldeep Saxena,Vijit Saxena Counsel for Opposite Party :- Govt. Advocate Hon'ble Naheed Ara Moonis,J.
As prayed by the learned counsel for the applicant, put up this case on 28.10.2014 as fresh before the appropriate bench.
Order Date :- 13.10.2014
SKS
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