Praveen Pandey vs State Of U.P. And Another
2014 Latest Caselaw 7484 ALL

Citation : 2014 Latest Caselaw 7484 ALL
Judgement Date : 13 October, 2014

Allahabad High Court

Praveen Pandey vs State Of U.P. And Another on 13 October, 2014

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 42088 of 2014
 

 
Applicant :- Praveen Pandey
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- K.P. Shukla
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of learned counsel for the applicant, put up this case on 27.10.2014 as fresh before appropriate bench showing the name of Sri R.K. Chaubey as counsel for the complainant.

Order Date :- 13.10.2014

SKS

Download the LatestLaws.com Mobile App