Jagat Jaiswal vs State Of U.P. And 5 Others
2014 Latest Caselaw 7461 ALL

Citation : 2014 Latest Caselaw 7461 ALL
Judgement Date : 10 October, 2014

Allahabad High Court

Jagat Jaiswal vs State Of U.P. And 5 Others on 10 October, 2014

Bench: Dinesh Maheshwari, Satyendra Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 35472 of 2013
 

 
Petitioner :- Jagat Jaiswal
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Rakesh Pande
 
Counsel for Respondent :- C.S.C.,Markanday Rai
 

 
Hon'ble Dinesh Maheshwari,J.

Hon'ble Satyendra Singh Chauhan,J.

As prayed, three weeks time is allowed to file rejoinder affidavit.

List thereafter.

Order Date :- 10.10.2014

M.A.A.

(Satyendra Singh Chauhan, J.) (Dinesh Maheshwari, J.)

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