Amit Kumar vs State Of U.P.
2014 Latest Caselaw 7460 ALL

Citation : 2014 Latest Caselaw 7460 ALL
Judgement Date : 10 October, 2014

Allahabad High Court

Amit Kumar vs State Of U.P. on 10 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32937 of 2014
 

 
Applicant :- Amit Kumar
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Dinesh Kumar Bhaskar
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Sri P.S. Pundir, Advocate has filed parcha on behalf of the applicant is taken on record. He states that he has taken no objection from the earlier counsel Sri Dinesh Kumar Bhaskar.

Sri Abhay Raj Singh, Advocate has filed parcha on behalf of the complainant which is taken on record.

Connect with Cril. Misc. Bail Application No.32936 of 2014 (Ashish Kumar Vs. State of U.P.) and list accordingly.

Order Date :- 10.10.2014

Ajay

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