Akshay And Another vs State Of U.P.
2014 Latest Caselaw 7459 ALL

Citation : 2014 Latest Caselaw 7459 ALL
Judgement Date : 10 October, 2014

Allahabad High Court

Akshay And Another vs State Of U.P. on 10 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32012 of 2014
 

 
Applicant :- Akshay And Another
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Anil Mullick
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Ref : Crl. Misc. Correction Application No.330641 of 2014.

Heard Sri R.P. Saxena, Advocate holding brief of Sri Anil Mullick, learned counsel for the applicant and Sri Nitin Srivastava, learned AGA.

The correction application is allowed and the order dated 25.09.2014 is corrected as follows :

"In the second line of sixth paragraph of the order dated 25.09.2014, the "P.S.-T.P. Nagar, District-Meerut" be added.

Order Date :- 10.10.2014

Ajay

Download the LatestLaws.com Mobile App