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Ram Lakhan vs Union Of India
2014 Latest Caselaw 7456 ALL

Citation : 2014 Latest Caselaw 7456 ALL
Judgement Date : 10 October, 2014

Allahabad High Court
Ram Lakhan vs Union Of India on 10 October, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 6276 of 2010
 

 
Appellant :- Ram Lakhan
 
Respondent :- Union Of India
 
Counsel for Appellant :- Anand Kumar Srivastava,Jyoti Bhushan,Ram Surat Saroj
 
Counsel for Respondent :- S.S.C.,A.G.A.,S.K.Singh,S.P.Kesharwani
 

 
Hon'ble Akhtar Husain Khan,J.

As prayed list on 7.11.2014.

Order Date :- 10.10.2014

RU

 

 

 
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