Shiv Prasad vs State Of U.P.
2014 Latest Caselaw 7455 ALL

Citation : 2014 Latest Caselaw 7455 ALL
Judgement Date : 10 October, 2014

Allahabad High Court

Shiv Prasad vs State Of U.P. on 10 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33002 of 2014
 

 
Applicant :- Shiv Prasad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Smt. Farida Jamal
 
Counsel for Opposite Party :- Govt. Advocate,K C Pandey
 

 
Hon'ble Ramesh Sinha,J.

Sri K.C. Pandey, Advocate has filed his parcha on behalf of the complainant which is taken on record.

Heard learned counsel for the parties.

Looking to the nature of allegations made against the applicant and period of detention, list after six weeks.

Order Date :- 10.10.2014

Ajay

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