Ayush Saini vs State Of U.P. And Another
2014 Latest Caselaw 7452 ALL

Citation : 2014 Latest Caselaw 7452 ALL
Judgement Date : 10 October, 2014

Allahabad High Court

Ayush Saini vs State Of U.P. And Another on 10 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 482 No. - 41647 of 2014
 

 
Applicant :- Ayush Saini
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Rajendra Prasad Tiwari,Arvind Kumar Mishra
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Notice on behalf of opposite party no.1 has been accepted by learned A.G.A.

Issue notice to opposite party no.2.

Steps be taken within a week.

Counter affidavit may be filed within four weeks. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List in the third week of December, 2014 for hearing before appropriate Bench.

Till the next date of listing, further proceeding of Criminal Case No.826 of 2013 pending in the Court of A.C.J.M. Vth Varanasi (State Vs. Ayush Saini), under sections 363, 366 I.P.C., Police Station Laksha, District Varanasi shall remain stayed.

Order Date :- 10.10.2014