Shiv Dayal Gupta Prop. Gita Udyog vs State Of U.P. Thru Secy. And 2 ...
2014 Latest Caselaw 7450 ALL

Citation : 2014 Latest Caselaw 7450 ALL
Judgement Date : 10 October, 2014

Allahabad High Court

Shiv Dayal Gupta Prop. Gita Udyog vs State Of U.P. Thru Secy. And 2 ... on 10 October, 2014

Bench: Dinesh Maheshwari, Satyendra Singh Chauhan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 40532 of 2013
 

 
Petitioner :- Shiv Dayal Gupta Prop. Gita Udyog
 
Respondent :- State Of U.P. Thru Secy. And 2 Others
 
Counsel for Petitioner :- Mrityunjay Datt Tiwari,R.K.Mishra,Smt. Mithilesh Tiwari
 
Counsel for Respondent :- C.S.C.,R.K. Singh,Ram Gopal Tripathi
 

 
Hon'ble Dinesh Maheshwari,J.

Hon'ble Satyendra Singh Chauhan,J.

Passed over on the request of learned counsel for the petitioner.

List again.

Order Date :- 10.10.2014

M.A.A.

(Satyendra Singh Chauhan, J.) (Dinesh Maheshwari, J.)

Download the LatestLaws.com Mobile App