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Sabbir Khan vs State Of U.P. And 11 Others
2014 Latest Caselaw 7446 ALL

Citation : 2014 Latest Caselaw 7446 ALL
Judgement Date : 10 October, 2014

Allahabad High Court
Sabbir Khan vs State Of U.P. And 11 Others on 10 October, 2014
Bench: Rakesh Tiwari, Vijay Lakshmi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 360 of 2014
 

 
Applicant :- Sabbir Khan
 
Opposite Party :- State Of U.P. And 11 Others
 
Counsel for Applicant :- Manoj Singh
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Mrs. Vijay Lakshmi,J.

List has been revised. None appears for the applicant.

List this case in the next cause list. It is made clear that on the next  date, the case will not be adjourned.

Order Date :- 10.10.2014

SKS

 

 

 
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