Kanhaiya Lal Nishad vs State Of U.P.
2014 Latest Caselaw 7444 ALL

Citation : 2014 Latest Caselaw 7444 ALL
Judgement Date : 10 October, 2014

Allahabad High Court

Kanhaiya Lal Nishad vs State Of U.P. on 10 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 33000 of 2014
 

 
Applicant :- Kanhaiya Lal Nishad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- S.K. Rao,O.P. Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Heard learned counsel for the parties.

Learned counsel for the applicant is directed to file supplementary affidavit annexing a copy of the statement of victim recorded under Section 164 Cr.P.C. within three weeks.

List thereafter.

Order Date :- 10.10.2014

Ajay

Download the LatestLaws.com Mobile App