State Of U.P. vs Azad And Others
2014 Latest Caselaw 7443 ALL

Citation : 2014 Latest Caselaw 7443 ALL
Judgement Date : 10 October, 2014

Allahabad High Court

State Of U.P. vs Azad And Others on 10 October, 2014

Bench: Rakesh Tiwari, Vijay Lakshmi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- GOVERNMENT APPEAL DEFECTIVE No. - 571 of 2007
 

 
Appellant :- State Of U.P.
 
Respondent :- Azad And Others
 
Counsel for Appellant :- Govt.Advocate
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Mrs. Vijay Lakshmi,J.

The case is passed over on the illness slip of learned counsel for the appellant.

Order Date :- 10.10.2014

SKS

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