Sampoorna Singh & Others vs State Of U.P.
2014 Latest Caselaw 7441 ALL

Citation : 2014 Latest Caselaw 7441 ALL
Judgement Date : 10 October, 2014

Allahabad High Court

Sampoorna Singh & Others vs State Of U.P. on 10 October, 2014

Bench: Rakesh Tiwari, Vijay Lakshmi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL APPEAL No. - 5727 of 2007
 

 
Appellant :- Sampoorna Singh & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Anurag Pathak
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Mrs. Vijay Lakshmi,J.

The case is passed over on the illness slip of Sri Anurag Pathak, learned counsel for the appellant.

Order Date :- 10.10.2014

SKS

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