Smt. Dharm Sheela vs State Of U.P. And Others
2014 Latest Caselaw 7437 ALL

Citation : 2014 Latest Caselaw 7437 ALL
Judgement Date : 10 October, 2014

Allahabad High Court

Smt. Dharm Sheela vs State Of U.P. And Others on 10 October, 2014

Bench: Rakesh Tiwari, Vijay Lakshmi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL APPEAL U/S 372 CR.P.C. No. - 416 of 2013
 

 
Appellant :- Smt. Dharm Sheela
 
Respondent :- State Of U.P. And Others
 
Counsel for Appellant :- Nirvikar Gupta
 
Counsel for Respondent :- Govt. Advocate,Ajay Kumar Singh,Amit Misra,Prabhat Kumar Srivastava,Viresh Mishra
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Mrs. Vijay Lakshmi,J.

A mention has been made on behalf of Sri Jitendra Singh, learned counsel for the respondent that Sri Nirvikar Gupta, the earlier counsel in the case, is ill and the paper book has not been received.

The case is passed over today.

List after two weeks. In the meantime, learned counsel for the respondents may receive paper book from the office on payment of usual charges.

Order Date :- 10.10.2014

SKS

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