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Ajit Singh vs U.P. Power Corporation Ltd. And ...
2014 Latest Caselaw 7435 ALL

Citation : 2014 Latest Caselaw 7435 ALL
Judgement Date : 10 October, 2014

Allahabad High Court
Ajit Singh vs U.P. Power Corporation Ltd. And ... on 10 October, 2014
Bench: Dinesh Maheshwari, Satyendra Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 6689 of 2013
 

 
Petitioner :- Ajit Singh
 
Respondent :- U.P. Power Corporation Ltd. And Others
 
Counsel for Petitioner :- P.K. Singh,B.C. Rai
 
Counsel for Respondent :- Amrit Lal Yadav,S.C.
 

 
Hon'ble Dinesh Maheshwari,J.

Hon'ble Satyendra Singh Chauhan,J.

It is informed that now Sri Baleshwar Chaturvedi, learned counsel is representing the respondent Power Corporation.

List in the next cause list showing the name of Sri Baleshwar Chatuvedi, as counsel for respondent.

Order Date :- 10.10.2014

M.A.A.

(Satyendra Singh Chauhan, J.) (Dinesh Maheshwari, J.)

 

 

 
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