State Of U.P. vs Santosh Kumar Dom
2014 Latest Caselaw 7432 ALL

Citation : 2014 Latest Caselaw 7432 ALL
Judgement Date : 10 October, 2014

Allahabad High Court

State Of U.P. vs Santosh Kumar Dom on 10 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- GOVERNMENT APPEAL DEFECTIVE No. - 129 of 2007
 

 
Appellant :- State Of U.P.
 
Respondent :- Santosh Kumar Dom
 
Counsel for Appellant :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Let affidavit be filed in support of application moved under section 5 of the Indian Limitation Act within two weeks.

List after two weeks for orders.

Order Date :- 10.10.2014

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