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Smt. Gayatri Devi vs State Of U.P. And Others
2014 Latest Caselaw 7427 ALL

Citation : 2014 Latest Caselaw 7427 ALL
Judgement Date : 10 October, 2014

Allahabad High Court
Smt. Gayatri Devi vs State Of U.P. And Others on 10 October, 2014
Bench: Rakesh Tiwari, Vijay Lakshmi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. APPLICATION U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 89 of 2013
 

 
Applicant :- Smt. Gayatri Devi
 
Opposite Party :- State Of U.P. And Others
 
Counsel for Applicant :- Sanjay Mishra
 
Counsel for Opposite Party :- Govt. Advocate,R.K.S. Chauhan
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Mrs. Vijay Lakshmi,J.

The office has reported that the paper book of this case is under preparation. 

List this case in the week commencing 27.10.2014 for hearing. In the meantime, the paper book may be prepared.

Order Date :- 10.10.2014

SKS

 

 

 
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