State Of U.P. vs Ayub And Others
2014 Latest Caselaw 7425 ALL

Citation : 2014 Latest Caselaw 7425 ALL
Judgement Date : 10 October, 2014

Allahabad High Court

State Of U.P. vs Ayub And Others on 10 October, 2014

Bench: Rakesh Tiwari, Vijay Lakshmi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- GOVERNMENT APPEAL No. - 860 of 1992
 

 
Appellant :- State Of U.P.
 
Respondent :- Ayub And Others
 
Counsel for Appellant :- A.G.A.,Rajesh Singh
 
Counsel for Respondent :- M.A. Uddin,Lav Srivastava,Malik S.Uddin,O.P.S.Rathore,S.P.S.Rathore,Sumit Goyal,Veer Singh
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Mrs. Vijay Lakshmi,J.

The name of the learned counsels mentioned in the cause list are not legible.

List this case again in the next cause list.

Order Date :- 10.10.2014

SKS

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