Mool Chandra Soni vs State Of U.P. And 6 Others
2014 Latest Caselaw 7424 ALL

Citation : 2014 Latest Caselaw 7424 ALL
Judgement Date : 10 October, 2014

Allahabad High Court

Mool Chandra Soni vs State Of U.P. And 6 Others on 10 October, 2014

Bench: Rakesh Tiwari, Vijay Lakshmi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. APPLICATION DEFECTIVE U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 72 of 2014
 

 
Applicant :- Mool Chandra Soni
 
Opposite Party :- State Of U.P. And 6 Others
 
Counsel for Applicant :- Aslam Javed Siddiqui
 
Counsel for Opposite Party :- Govt. Advocate,Ashwini Kumar Srivastava,Rajendra Singh
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Mrs. Vijay Lakshmi,J.

The names of the counsel mentioned in the cause list are illegible.

The case is passed over today.

Order Date :- 10.10.2014

SKS

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