Goju Vishwakarma vs State Of U.P.
2014 Latest Caselaw 7423 ALL

Citation : 2014 Latest Caselaw 7423 ALL
Judgement Date : 10 October, 2014

Allahabad High Court

Goju Vishwakarma vs State Of U.P. on 10 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 32164 of 2014
 

 
Applicant :- Goju Vishwakarma
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Harindra Prasad
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ramesh Sinha,J.

Ref : Crl. Misc. Correction Application No. 330351 of 2014.

Heard Sri Ram Narayan, Advocate holding brief of Sri Harindra Prasad, learned counsel for the applicant and Sri Ajit Kumar Singh I, learned AGA.

The correction application is allowed.

Office is directed to correct the name of the applicant in the title of the case which has been wrongly printed as Goju Vishwakarma in place of "Golu Vishwakarma".

Order Date :- 10.10.2014

Ajay

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