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Smt. Sushila, Smt. Kamla vs State
2014 Latest Caselaw 7422 ALL

Citation : 2014 Latest Caselaw 7422 ALL
Judgement Date : 10 October, 2014

Allahabad High Court
Smt. Sushila, Smt. Kamla vs State on 10 October, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- JAIL APPEAL No. - 3504 of 2008
 

 
Appellant :- Smt. Sushila, Smt. Kamla
 
Respondent :- State
 
Counsel for Appellant :- From Jail
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for the appellant appeared.

Learned A.G.A. appeared. 

Paper book is ready. Accused appellant is in jail. 

List on 29.10.2014 for hearing.

Learned counsel for accused appellant may obtain paper book from office.

Order Date :- 10.10.2014

RU

 

 

 
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