Kabadi vs State Of U.P. And 2 Others
2014 Latest Caselaw 7419 ALL

Citation : 2014 Latest Caselaw 7419 ALL
Judgement Date : 10 October, 2014

Allahabad High Court

Kabadi vs State Of U.P. And 2 Others on 10 October, 2014

Bench: Rakesh Tiwari, Vijay Lakshmi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL MISC. APPLICATION DEFECTIVE U/S 372 CR.P.C (LEAVE TO APPEAL) No. - 7 of 2014
 

 
Applicant :- Kabadi
 
Opposite Party :- State Of U.P. And 2 Others
 
Counsel for Applicant :- Swetashwa Agarwal
 
Counsel for Opposite Party :- Govt. Advocate,Aditya Prasad Mishra,B.P.S.Kashyap
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Mrs. Vijay Lakshmi,J.

The case is passed over on the illness slips of Sri Swetash Agarwal, learned counsel for the applicant and Sri Aditya Prasad Mishra, learned counsel for the respondent.

Order Date :- 10.10.2014

SKS

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