Citation : 2014 Latest Caselaw 7417 ALL
Judgement Date : 10 October, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 21 Case :- WRIT - C No. - 28842 of 2013 Petitioner :- Pashu Shav Vichchhedan Audyogik Utpadan Sahkari Samiti Ltd. Respondent :- State Of U.P. And 4 Others Counsel for Petitioner :- R.R. Kushwaha Counsel for Respondent :- C.S.C.,B.K. Shukla,Murtaza Ali Hon'ble Dinesh Maheshwari,J.
Hon'ble Satyendra Singh Chauhan,J.
List revised. Nobody is present for the petitioner.
List again.
Order Date :- 10.10.2014
M.A.A.
(Satyendra Singh Chauhan, J.) (Dinesh Maheshwari, J.)
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