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Iqbal Ahmad vs State Of U.P. Thru Secy. And 3 ...
2014 Latest Caselaw 7416 ALL

Citation : 2014 Latest Caselaw 7416 ALL
Judgement Date : 10 October, 2014

Allahabad High Court
Iqbal Ahmad vs State Of U.P. Thru Secy. And 3 ... on 10 October, 2014
Bench: Dinesh Maheshwari, Satyendra Singh Chauhan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 21
 

 
Case :- WRIT - C No. - 27868 of 2013
 

 
Petitioner :- Iqbal Ahmad
 
Respondent :- State Of U.P. Thru Secy. And 3 Others
 
Counsel for Petitioner :- Nisar Uddin,Ziya Uddin "Shadab"
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Dinesh Maheshwari,J.

Hon'ble Satyendra Singh Chauhan,J.

List revised. Nobody is present for either of the parties.

List again.

Order Date :- 10.10.2014

M.A.A.

(Satyendra Singh Chauhan, J.) (Dinesh Maheshwari, J.)

 

 

 
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