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Alim vs State
2014 Latest Caselaw 7415 ALL

Citation : 2014 Latest Caselaw 7415 ALL
Judgement Date : 10 October, 2014

Allahabad High Court
Alim vs State on 10 October, 2014
Bench: Rakesh Tiwari, Vijay Lakshmi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 36
 

 
Case :- CRIMINAL APPEAL No. - 1793 of 1993
 

 
Appellant :- Alim
 
Respondent :- State
 
Counsel for Appellant :- J.J. Munir
 
Counsel for Respondent :- A.G.A.
 

 
Hon'ble Rakesh Tiwari,J.

Hon'ble Mrs. Vijay Lakshmi,J.

Heard Sri J.J. Munir, learned counsel for the appellant and Smt. Usha Kiran, learned AGA for the State.

Judgment is reserved.

Order Date :- 10.10.2014

SKS

 

 

 
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