Mohammad Qamar vs State Of U.P.
2014 Latest Caselaw 7411 ALL

Citation : 2014 Latest Caselaw 7411 ALL
Judgement Date : 10 October, 2014

Allahabad High Court

Mohammad Qamar vs State Of U.P. on 10 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 1656 of 2014
 

 
Appellant :- Mohammad Qamar
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vishal Mohan Gupta,Mohd. Umar Khan
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

As prayed list on 7.11.2014.

Order Date :- 10.10.2014

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