Smt. Nisha Khatoon vs State Of U.P.
2014 Latest Caselaw 7391 ALL

Citation : 2014 Latest Caselaw 7391 ALL
Judgement Date : 9 October, 2014

Allahabad High Court

Smt. Nisha Khatoon vs State Of U.P. on 9 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 3905 of 2004
 

 
Appellant :- Smt. Nisha Khatoon
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- L.C. Mishra
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

The case is passed over on the illness slip of Shri L.C.Mishra, learned counsel for the appellant.

List in the next cause list.

Order Date :- 9.10.2014

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