Rekha Kinnar Guru Sughra Mai vs State Of U.P. And Another
2014 Latest Caselaw 7387 ALL

Citation : 2014 Latest Caselaw 7387 ALL
Judgement Date : 9 October, 2014

Allahabad High Court

Rekha Kinnar Guru Sughra Mai vs State Of U.P. And Another on 9 October, 2014

Bench: Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 16
 

 
Case :- APPLICATION U/S 482 No. - 19309 of 2011
 

 
Applicant :- Rekha Kinnar Guru Sughra Mai
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- S.M. Yadav,P.K. Singh,Pradeep Mishra
 
Counsel for Opposite Party :- Govt.Advocate,Manoj Kumar Gautam,Pankaj Baranwal,R.K. Singh,Ramanuj Tiwari
 

 
Hon'ble Het Singh Yadav,J.

List after two weeks.

Interim order, if any, already granted shall continue till the next date of listing.

Order Date :- 9.10.2014

SKS

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