Jay Prakash Tyagi vs Chief Controlling Revenue ...
2014 Latest Caselaw 7385 ALL

Citation : 2014 Latest Caselaw 7385 ALL
Judgement Date : 9 October, 2014

Allahabad High Court

Jay Prakash Tyagi vs Chief Controlling Revenue ... on 9 October, 2014

Bench: Suneet Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 7
 

 
Case :- WRIT - C No. - 9518 of 2012
 

 
Petitioner :- Jay Prakash Tyagi
 
Respondent :- Chief Controlling Revenue Authority/Board Of Revenue Up &Ors
 
Counsel for Petitioner :- Abhishek Kumar
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Suneet Kumar,J.

As prayed, list in the next cause list.

Order Date :- 9.10.2014

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