Chetendra vs State Of U.P.
2014 Latest Caselaw 7382 ALL

Citation : 2014 Latest Caselaw 7382 ALL
Judgement Date : 9 October, 2014

Allahabad High Court

Chetendra vs State Of U.P. on 9 October, 2014

Bench: Ramesh Sinha




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 54
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 29763 of 2014
 

 
Applicant :- Chetendra
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- S.K. Mishra
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Ramesh Sinha,J.

Ref; Crl. Misc. Correction Application No. 328423 of 2014.

Learned counsel for the applicant has not served the copy of correction application on learned counsel for the complainant. He may do so within twenty four hours.

Put up on Monday i.e. 13.10.2014.

Order Date :- 9.10.2014

Ajay

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