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Rahees Pathan vs State Of U.P.
2014 Latest Caselaw 7381 ALL

Citation : 2014 Latest Caselaw 7381 ALL
Judgement Date : 9 October, 2014

Allahabad High Court
Rahees Pathan vs State Of U.P. on 9 October, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 3197 of 2014
 

 
Appellant :- Rahees Pathan
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Rakesh Dubey
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

On the request of learned counsel for the appellant, the case is passed over for the day.

List in the next cause list. 

Order Date :- 9.10.2014

RU

 

 

 
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