Brij Bhushan Maurya vs State Of U.P. And Another
2014 Latest Caselaw 7377 ALL

Citation : 2014 Latest Caselaw 7377 ALL
Judgement Date : 9 October, 2014

Allahabad High Court

Brij Bhushan Maurya vs State Of U.P. And Another on 9 October, 2014

Bench: Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 16
 

 
Case :- APPLICATION U/S 482 No. - 7962 of 2010
 

 
Applicant :- Brij Bhushan Maurya
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Uma Nath Pandey,Rajiv Gupta
 
Counsel for Opposite Party :- Govt. Advocate,S.N. Mishra,Shesh Narain Mishra
 

 
Hon'ble Het Singh Yadav,J.

List after two weeks.

Interim order, if any, already granted shall continue till the next date of listing.

Order Date :- 9.10.2014

SKS

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