Buniyadi And 2 Others vs State Of U.P.
2014 Latest Caselaw 7375 ALL

Citation : 2014 Latest Caselaw 7375 ALL
Judgement Date : 9 October, 2014

Allahabad High Court

Buniyadi And 2 Others vs State Of U.P. on 9 October, 2014

Bench: Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 16
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 31651 of 2014
 

 
Applicant :- Buniyadi And 2 Others
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Jag Narayan
 
Counsel for Opposite Party :- Govt. Advocate
 

 

 
Hon'ble Het Singh Yadav,J.

Power filed today in court by Sri Sanjay Vikram Singh, Advocate for the first informant is taken on record.

Learned counsel for the first informant and learned A.G.A. are directed to file their counter affidavit within two weeks.

List thereafter before appropriate bench.

Order Date :- 9.10.2014

SKS

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