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Nadir Miya And Others vs Union Of India Thru. N.C.B.
2014 Latest Caselaw 7366 ALL

Citation : 2014 Latest Caselaw 7366 ALL
Judgement Date : 9 October, 2014

Allahabad High Court
Nadir Miya And Others vs Union Of India Thru. N.C.B. on 9 October, 2014
Bench: Akhtar Husain Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 3902 of 2011
 

 
Appellant :- Nadir Miya And Others
 
Respondent :- Union Of India Thru. N.C.B.
 
Counsel for Appellant :- Mukhtar Alam,Mahesh Kumar Srivastava,Shahid Ali Siddiqui,Sumit Pandey,Y.D.Misra
 
Counsel for Respondent :- Sanjay Kumar Singh
 

 
Hon'ble Akhtar Husain Khan,J.

As prayed list on 14.10.2014.

Order Date :- 9.10.2014

RU

 

 

 
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