Amol Singh vs State Of U.P.
2014 Latest Caselaw 7365 ALL

Citation : 2014 Latest Caselaw 7365 ALL
Judgement Date : 9 October, 2014

Allahabad High Court

Amol Singh vs State Of U.P. on 9 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 2143 of 2014
 

 
Appellant :- Amol Singh
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Vineeta Pandey,Chandrachud Pandey
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

On the request of learned counsel for the appellant, the case is passed over for the day.

List in the next cause list.

Order Date :- 9.10.2014

Download the LatestLaws.com Mobile App