Citation : 2014 Latest Caselaw 7364 ALL
Judgement Date : 9 October, 2014
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 22 Case :- CRIMINAL APPEAL No. - 2706 of 2014 Appellant :- Mohd. Tasleem Respondent :- State Of U.P. Counsel for Appellant :- Mohd. Yusuf Counsel for Respondent :- Govt. Advocate Hon'ble Akhtar Husain Khan,J.
As prayed, list on 16.10.2014 for hearing.
Order Date :- 9.10.2014
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