Shahid Khan And Others vs State Of U.P. & Another
2014 Latest Caselaw 7363 ALL

Citation : 2014 Latest Caselaw 7363 ALL
Judgement Date : 9 October, 2014

Allahabad High Court

Shahid Khan And Others vs State Of U.P. & Another on 9 October, 2014

Bench: Het Singh Yadav




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 16
 

 
Case :- APPLICATION U/S 482 No. - 26186 of 2010
 

 
Applicant :- Shahid Khan And Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Nishant Khare,Shailendra
 
Counsel for Opposite Party :- Govt. Advocate,Ajay Kumar Singh,Rama Shankar Mishra
 

 
Hon'ble Het Singh Yadav,J.

List after two weeks.

Interim order, if any, already granted shall continue till the next date of listing.

Order Date :- 9.10.2014

SKS

Download the LatestLaws.com Mobile App