Sukhbir Singh And Others vs State Of U.P.
2014 Latest Caselaw 7362 ALL

Citation : 2014 Latest Caselaw 7362 ALL
Judgement Date : 9 October, 2014

Allahabad High Court

Sukhbir Singh And Others vs State Of U.P. on 9 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- CRIMINAL APPEAL No. - 862 of 2006
 

 
Appellant :- Sukhbir Singh And Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- R.C. Yadav,Asem Kumar Rai,D.K. Singh,Dileep Kumar,N.C.Tripathi,R.K.Singh Parmar,Rajeev Gupta,Ram Singh
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

As prayed list on 28.10.2014.

Order Date :- 9.10.2014

Download the LatestLaws.com Mobile App