Munna Prasad vs State Of U.P. & Another
2014 Latest Caselaw 7361 ALL

Citation : 2014 Latest Caselaw 7361 ALL
Judgement Date : 9 October, 2014

Allahabad High Court

Munna Prasad vs State Of U.P. & Another on 9 October, 2014

Bench: Rajes Kumar, Shashi Kant




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 32
 

 
Case :- WRIT - C No. - 34023 of 2014
 

 
Petitioner :- Munna Prasad
 
Respondent :- State Of U.P. & Another
 
Counsel for Petitioner :- S.N. Pandey,Himanshu Pandey
 
Counsel for Respondent :- C.S.C.,B.B.P. Srivastava,Ram Kesh
 

 
Hon'ble Rajes Kumar,J.

Hon'ble Shashi Kant,J.

Learned counsel for the petitioner states that he has received counter affidavit on 25.9.2014. He prays for and is granted three weeks' time to file rejoinder affidavit. Copy of the counter affidavit is not on record. Office is directed to place the same on record.

List thereafter.

Order Date :- 9.10.2014

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