Achchhey Ali And Anr vs State Of U.P. And Another
2014 Latest Caselaw 7353 ALL

Citation : 2014 Latest Caselaw 7353 ALL
Judgement Date : 9 October, 2014

Allahabad High Court

Achchhey Ali And Anr vs State Of U.P. And Another on 9 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- APPLICATION U/S 482 No. - 41444 of 2014
 

 
Applicant :- Achchhey Ali And Anr
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ram Surat Patel
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for the applicant prays for and is granted two weeks time to file supplementary affidavit.

Put up on 29.10.2014 as fresh.

Order Date :- 9.10.2014

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