Manoj Kumar Gupta & Another vs State Of U.P. & 4 Others
2014 Latest Caselaw 7335 ALL

Citation : 2014 Latest Caselaw 7335 ALL
Judgement Date : 8 October, 2014

Allahabad High Court

Manoj Kumar Gupta & Another vs State Of U.P. & 4 Others on 8 October, 2014

Bench: Akhtar Husain Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 22
 

 
Case :- HABEAS CORPUS WRIT PETITION No. - 40363 of 2013
 

 
Petitioner :- Manoj Kumar Gupta & Another
 
Respondent :- State Of U.P. & 4 Others
 
Counsel for Petitioner :- Nirbhay Kumar Bharti
 
Counsel for Respondent :- Govt. Advocate,I.K.Upadhyay
 

 
Hon'ble Akhtar Husain Khan,J.

Learned counsel for the petitioners appeared. Learned A.G.A. appeared for opposite party nos. 1, 2 and 3. Learned counsel for opposite party nos. 4 and 5 also appeared.

Opposite party nos. 4 and 5 are directed to produce Smt. Guria Gupta petitioner no.2 on 14.10.2014 before this Court. The Manoj Kumar Gupta petitioner no.1 shall also remain present before this Court on the said date.

List on 14.10.2014 for hearing.

Order Date :- 8.10.2014

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