Prasiddhi Narain vs Pankaj Kumar Rai & 10 Others
2014 Latest Caselaw 7333 ALL

Citation : 2014 Latest Caselaw 7333 ALL
Judgement Date : 8 October, 2014

Allahabad High Court

Prasiddhi Narain vs Pankaj Kumar Rai & 10 Others on 8 October, 2014

Bench: Attau Rahman Masoodi




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 23
 

 
Case :- WRIT - C No. - 53698 of 2014
 

 
Petitioner :- Prasiddhi Narain
 
Respondent :- Pankaj Kumar Rai & 10 Others
 
Counsel for Petitioner :- Arun Kumar Singh
 

 
Hon'ble Attau Rahman Masoodi,J.

Issue notice to respondent returnable at an early date.

Order Date :- 8.10.2014

mna

(Attau Rahman Masoodi,J.)

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